High Courts23 Aug 2013Dismissed
Pawan Kumar Vs Surat Ram and Others
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 405
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 80 of 226
High Courts23 Aug 2013
Amrik Singh @ Amrika Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Aug 2013
Bijja Ram @ Vijay Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0336
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 326
High Courts23 Aug 2013Dismissed
Komal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 307, 366A, 376
High Courts23 Aug 2013
The Pepsu Roadways Transport Corporation Vs Gurdev Singh and others Gurdev Singh and others Vs Managing Director, Pepsu Roadways Transport Corporation and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0306
Motor Vehicles Act, 1988 — Section 166, 166(1)
High Courts23 Aug 2013Allowed
Prem Lata Vs Dwarka Parsad and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0303
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63(2)
High Courts23 Aug 2013Allowed
Sheela Devi Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0245
High Courts23 Aug 2013Allowed
State Bank of Patiala Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 357, 482Penal Code, 1860 (IPC) — Section 120B, 379, 380, 406, 409
High Courts23 Aug 2013Allowed
Mahesh Pareek Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 438(2), 482Penal Code, 1860 (IPC) — Section 120B, 34, 363, 366A, 420
High Courts23 Aug 2013
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 504 : (2013) 4 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437(5), 439(5), 482Penal Code, 1860 (IPC) — Section 120B, 307, 325, 331, 333
High Courts23 Aug 2013Dismissed
Balbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 148, 323, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts23 Aug 2013
Raj Kumar and Another Vs Darshana Devi and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0152
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53
High Courts23 Aug 2013Partly Allowed
The Malout Cooperative Spinning Mills Ltd. Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0135
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Aug 2013Disposed Off
Bahadur Singh and Another Vs Beant Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0134
High Courts23 Aug 2013Allowed
Himmat Singh Vs Dilbahadar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Aug 2013Allowed
Asha Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Aug 2013Allowed
Deepak Kumar Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 166
Constitution of India, 1950 — Article 14
High Courts23 Aug 2013Allowed
Ram Rattan and Another Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 169
High Courts22 Aug 2013Allowed
Manoj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0974
High Courts22 Aug 2013
Anju Bala Vs Uttari Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0931