High Courts26 Aug 2013
Zimidara Agro Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 67 VST 126
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 79 of 226
High Courts26 Aug 2013Dismissed
Surinderpal Singh Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0091
High Courts26 Aug 2013Dismissed
Brahmjit Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 3 BC 357
High Courts23 Aug 2013Allowed
Sudesh Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 693
High Courts23 Aug 2013Disposed Off
Smt. Shashi Bala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0928
High Courts23 Aug 2013Disposed Off
Nachhattar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0927
High Courts23 Aug 2013Partly Allowed
Janki Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 164
High Courts23 Aug 2013Dismissed
Hartej Pal Singh Alias Shammi Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0912
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts23 Aug 2013Disposed Off
Surinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0905
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2), 482
High Courts23 Aug 2013Dismissed
Malkiat Singh Vs Isher Dass and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0904
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Aug 2013Dismissed
Paramjit Singh Bhullar and Another Vs State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0903
Transfer of Property Act, 1882 — Section 48
High Courts23 Aug 2013Allowed
Ravindranath Umakant Malekar and Another Vs Continental Device India Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0902
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts23 Aug 2013
Lt. Col. Jagdish Singh Brar (Retd.) Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0879
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 427, 452, 465
High Courts23 Aug 2013Dismissed
Jiwan Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0779
High Courts23 Aug 2013Dismissed
Devinder Bhadana Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0562
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 325
High Courts23 Aug 2013Dismissed
Gurdev Singh Vs Managing Director, Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0515
Motor Vehicles Act, 1988 — Section 166
High Courts23 Aug 2013Disposed Off
Subhash Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0386
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 380, 411
High Courts23 Aug 2013Dismissed
Kashmiri Devi and Others Vs M/s. Wadhawa Filling Station and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0383
Limitation Act, 1963 — Section 5
High Courts23 Aug 2013Dismissed
Smt. Sarwan Kaur and Another Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0382
High Courts23 Aug 2013Allowed
Nathi Ram Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0339
Constitution of India, 1950 — Article 227