High Courts26 Aug 2013Dismissed
Amar Nath Vs Krishan Lal Arora
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0909
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AConstitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 78 of 226
High Courts26 Aug 2013Dismissed
Rajpal Vs Raghbir and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0908
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts26 Aug 2013
Rajesh Kumar and Another Vs Arvind Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0906
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts26 Aug 2013
ATM Forgings Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 359 ITR 314
High Courts26 Aug 2013Allowed
Gurmit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0782
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Aug 2013Dismissed
Aman Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0781
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Aug 2013Dismissed
Anil Gulati Vs Anshul Kathuria
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0528
High Courts26 Aug 2013Allowed
Dhan Bahadur Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0514
Motor Vehicles Act, 1988 — Section 166
High Courts26 Aug 2013Disposed Off
Chander Bhushan and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0335
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts26 Aug 2013
Binder and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0320
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 323
High Courts26 Aug 2013Dismissed
Kulwinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 80
High Courts26 Aug 2013Allowed
Manvir Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 313, 406, 498A, 506
High Courts26 Aug 2013Allowed
Dr. Suman Wadhawan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0279
Criminal Procedure Code, 1973 (CrPC) — Section 176(1), 482Penal Code, 1860 (IPC) — Section 304A
High Courts26 Aug 2013Dismissed
The Land Acquisition Collector Vs Balwan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0278
High Courts26 Aug 2013Allowed
Kulwant Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts26 Aug 2013
Tarsem Lal Vs Surjit Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0174
High Courts26 Aug 2013Dismissed
Sukhdev Rai Kaushal Vs Gokal Chand Mittal
Punjab And Haryana At Chandigarh · (2013) 172 PLR 454
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 37, 37, 38, 38
High Courts26 Aug 2013
Sanjeev Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 177
High Courts26 Aug 2013
Anil Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 180
High Courts26 Aug 2013Allowed
Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 135