High Courts30 Aug 2013Disposed Off
Harjeet Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2014) 2 PLR 391
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 76 of 226
High Courts30 Aug 2013Allowed
Jatinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 692
High Courts30 Aug 2013
Sukhdev Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 140
High Courts30 Aug 2013
Smt. Sawinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 240
High Courts30 Aug 2013Dismissed
Swaran Dass Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0222
High Courts30 Aug 2013Allowed
Dhrinder Pal Gupta Vs Jiya Lal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0161
High Courts30 Aug 2013Allowed
Jasjit Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0097
High Courts30 Aug 2013
Yash Thareja Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 261 : (2014) 1 SCT 104
High Courts30 Aug 2013
Amanpreet Singh Vs Chairman Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0056
High Courts30 Aug 2013
Brij Mohan Vs Parveen Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 526
High Courts29 Aug 2013Disposed Off
Balbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0973
High Courts29 Aug 2013
Nahar Exports Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 67 VST 406
High Courts29 Aug 2013
Yogesh Bansal Vs M.D.S.D. Girls College and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 125 : (2014) 1 SCT 246
High Courts29 Aug 2013Dismissed
Jawala Singh Vs Municipal Council, Dera Bassi and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0951
High Courts29 Aug 2013Allowed
Amarjeet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0763
High Courts29 Aug 2013
Sarwan Singh Vs Sawar Deen and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0334
Punjab Land Revenue Act, 1887 — Section 34, 35Waqf Act, 1995 — Section 3(r), 4, 6, 6(1), 7
High Courts29 Aug 2013Disposed Off
Municipal Workers' Union Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2013) 4 LLJ 627 : (2013) 5 LLN 730 : (2013) LLR 1145
High Courts29 Aug 2013Allowed
Gurbachan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 304A
High Courts29 Aug 2013Dismissed
Pritam Singh Bakshi Vs Mrs. Sukhdev Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 674
High Courts27 Aug 2013
Commissioner of Central Excise Vs Talson Mills Store
Punjab And Haryana At Chandigarh · (2014) 45 GST 10