High Courts31 Aug 2013Dismissed
Dr. Subhash Chander Meel and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 478
Constitution of India, 1950 — Article 14, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 75 of 226
High Courts31 Aug 2013Allowed
Maharshi Dayanand University and Another Vs Miss Anjali and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0915
Constitution of India, 1950 — Article 14
High Courts31 Aug 2013Disposed Off
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0914
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts31 Aug 2013Dismissed
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0758
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 438, 482Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts31 Aug 2013
Kuldip Singh and Others Vs State of Punjab and Others Gurnaib Singh Brar and Others Vs The Punjab State Cooperative Agricultural Development Bank Limited and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0642
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts31 Aug 2013Dismissed
Himmat Singh Vs Dalel Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0631
Constitution of India, 1950 — Article 227
High Courts31 Aug 2013Dismissed
Shaminder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0604
High Courts31 Aug 2013Disposed Off
Ex. Constable Keshav Parasad Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 154
Central Reserve Police Force Act, 1949 — Section 10, 11(1), 9Constitution of India, 1950 — Article 226, 227, 311
High Courts31 Aug 2013Allowed
Pritam Singh Vs Financial Commissioner, Appeals-I, Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0276
High Courts31 Aug 2013Dismissed
Labh Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 550
High Courts31 Aug 2013Dismissed
United India Insurance Co. Ltd. Vs Smt. Babli and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0181
High Courts31 Aug 2013Allowed
Sushriya Sachdeva Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 680 : (2013) 4 SCT 838
Indian Medical Council Act, 1956 — Section 33
High Courts31 Aug 2013Dismissed
Virender Singh Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 302
High Courts31 Aug 2013Allowed
Joginder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0170
High Courts31 Aug 2013Allowed
Apoorv Bhardwaj and Another Vs Rupinder Singla and Others Arvinder Vs Dr. Sunil Garg and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0169
Constitution of India, 1950 — Article 226
High Courts31 Aug 2013Allowed
Kuljinder Singh and Others Vs M/s. Punjab Khad Store and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0066
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts30 Aug 2013
Pepsu Road Transport Corporation Vs Presiding Officer, Labour Court, Ludhiana and Another Darshan Singh Vs Pepsu Road Transport Corporation, Patiala and Others
Punjab And Haryana At Chandigarh · (2014) 140 FLR 291 : (2013) 4 LLJ 359
High Courts30 Aug 2013
Veena Devi Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 445
High Courts30 Aug 2013Partly Allowed
Shorewala Roller Flour Mills Pvt. Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 181
High Courts30 Aug 2013Dismissed
Parmanand Vs Divisional Commissioner
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0665