High Courts03 Sept 2013
Ramesh Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 830
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 73 of 226
High Courts03 Sept 2013
Commissioner of Income Tax, Jalandhar - I Vs Deepak Mittal
Punjab And Haryana At Chandigarh · (2014) 361 ITR 131 : (2013) 219 TAXMAN 314
High Courts03 Sept 2013
Punjab Agro Industries Corporation Limited Vs Indian Overseas Bank and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 505
High Courts03 Sept 2013
National Insurance Company Ltd. Vs Rajesh Kumar and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 511
High Courts03 Sept 2013
Hans Raj Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 517
Army Act, 1950 — Section 3(xix), 19, 22, 63, 162(2), 179, 179(5)(a)Army Rules, 1954 — Rule 13, 18, 18(1), 18(2), 18(3)Constitution Of India, 1950 — Article 14
High Courts03 Sept 2013
Satbir Singh Vs District and Sessions Judge and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 528
High Courts03 Sept 2013Disposed Off
Rajiv Sethi Vs Haryana Urban Development Authority Mani Majra U.T. and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0008
High Courts02 Sept 2013
Baljit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 496 : (2014) 1 SCT 179
High Courts02 Sept 2013Allowed
State of Haryana and Others Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0409
Constitution of India, 1950 — Article 227
High Courts02 Sept 2013Partly Allowed
Navneet Kaur Vs Navita Sapra and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0408
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts02 Sept 2013Dismissed
Kuldeep Singh and Others Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0407
Constitution of India, 1950 — Article 227
High Courts02 Sept 2013
Inderjeet Singh Javanda Vs Charanjeet Kaur
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0406
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts02 Sept 2013Dismissed
Nirmal Kaur and Others Vs M/s. Pawan Kumar and Company
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0405
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts02 Sept 2013Allowed
Chattan Singh and Others Vs Charan Singh alias Charna
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0396
Haryana Amendment Act, 1980 — Section 2(b), 2(g)(vi)
High Courts02 Sept 2013
Davinder Singh Vs Kulwinder Kaur
Punjab And Haryana At Chandigarh · (2014) 173 PLR 503
High Courts02 Sept 2013
SRS Retreat Services Limited Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 498
High Courts02 Sept 2013
Daljit Singh Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 493
High Courts02 Sept 2013
Krishna Vs Smt. Santosh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 490
High Courts02 Sept 2013
Nirmal Singh Vs Banwari Lal
Punjab And Haryana At Chandigarh · (2014) 173 PLR 488
High Courts02 Sept 2013
Roshan Lal Vs Additional Registrar, Co-operative Societies (Credit) Exercising The Powers of Registrar of The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 260