High Courts04 Sept 2013Dismissed
Avtar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0091
Penal Code, 1860 (IPC) — Section 295A, 323, 34, 382, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 72 of 226
High Courts04 Sept 2013Allowed
Shingara Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0090
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 382, 427
High Courts04 Sept 2013Dismissed
Dr. S.L. Tank and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0075
High Courts04 Sept 2013Dismissed
Anju Gugnani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts04 Sept 2013Allowed
Anupam Sharma Vs Sudarshan Sharma
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0073
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts04 Sept 2013
Kavita Devi Vs Munish Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0072
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Sept 2013Partly Allowed
Gulzar Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 578
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts04 Sept 2013
Sher Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 582
High Courts04 Sept 2013Dismissed
Bathinda Development Authority (BDA) Vs Hardam Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Sept 2013Disposed Off
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0004
Arms Act, 1959 — Section 25
High Courts03 Sept 2013
Sudarshan Steel Re-Rolling Mills Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 305 ELT 362
High Courts03 Sept 2013
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0490
High Courts03 Sept 2013Dismissed
Bansal Trading and Another Vs Dr. Viranmol Singh Toor and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0488
High Courts03 Sept 2013
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0482
High Courts03 Sept 2013Allowed
Rajesh and Others Vs Mange Ram and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0421
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts03 Sept 2013Disposed Off
Shahabuddin (Makrana) Marble Co. Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 514
High Courts03 Sept 2013Allowed
Gurjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0404
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts03 Sept 2013
Satish Kumar Vs Financial Commissioner, Social Security and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 526
High Courts03 Sept 2013
M/s. Chaudhary Chemicals Industries Vs M/s. National Fertilizer Limited and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 512