High Courts05 Sept 2013Disposed Off
Naresh Kumar Aggarwal Vs Cantonment Board
Punjab And Haryana At Chandigarh · (2014) 1 PLR 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 70 of 226
High Courts05 Sept 2013Dismissed
Harbans Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Sept 2013Disposed Off
Kewal Krishan @ Bhola Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0003
Customs Act, 1962 — Section 135
High Courts04 Sept 2013
Charanjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 593
High Courts04 Sept 2013
M/s. Namit Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 590
High Courts04 Sept 2013
Mam Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 584
High Courts04 Sept 2013
M/s. Bharat Starch Industries Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 580
High Courts04 Sept 2013
Malkiat Kaur Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 572
High Courts04 Sept 2013
Rohtas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0489
High Courts04 Sept 2013Allowed
Tajinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0422
Penal Code, 1860 (IPC) — Section 419, 465, 468, 471
High Courts04 Sept 2013Allowed
Satish Chandra Kumar Vs Syndicate Bank and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0420
High Courts04 Sept 2013Dismissed
Jagjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0419
Constitution of India, 1950 — Article 14, 16
High Courts04 Sept 2013
Swaran Singh and Another Vs State of Punjab and Another Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts04 Sept 2013Allowed
Ram Rati Vs BD Sharma University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0417
High Courts04 Sept 2013Disposed Off
Baljit Singh @ Bitla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0416
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts04 Sept 2013Dismissed
Rajvinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0415
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Sept 2013Dismissed
Raj Singh Vs Gram Panchayat, Village Nindana
Punjab And Haryana At Chandigarh · (2014) 173 PLR 577
Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts04 Sept 2013Allowed
Darshan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0413
High Courts04 Sept 2013Dismissed
Harjinder Pal Singh Vs The Regional Passport Officer
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0400
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 227
High Courts04 Sept 2013Dismissed
Dera Talab Wala Sadh Udasian Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0399
Constitution of India, 1950 — Article 227