High Courts05 Sept 2013Dismissed
Ram Kumar Vs Ram Chander and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 69 of 226
High Courts05 Sept 2013Dismissed
Baljinder Singh @ Kaka Vs Sonpreet Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0237
Hindu Marriage Act, 1955 — Section 24
High Courts05 Sept 2013Allowed
Jaspal Singh alias Fauji Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 452
High Courts05 Sept 2013Dismissed
Punjab Wakf Board Vs Iqbal Chand and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0235
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 83
High Courts05 Sept 2013Allowed
Rana Sugars Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 47
High Courts05 Sept 2013
M/s. Bird Travels (P) Ltd. Vs Ms. Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 595
High Courts05 Sept 2013
M/s. Special Machines and Another Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2014) 173 PLR 599
High Courts05 Sept 2013Dismissed
The Union of India and Another Vs S.P. Construction
Punjab And Haryana At Chandigarh · (2014) 173 PLR 594
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 227
High Courts05 Sept 2013Dismissed
Vijay Bharti Vs Monika Bharti
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0168
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts05 Sept 2013Allowed
Amarjit Kumar @ Laddi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts05 Sept 2013Allowed
Lalita Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Sept 2013Disposed Off
Manjit Singh Vs Gurdeep Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0148
Constitution of India, 1950 — Article 227
High Courts05 Sept 2013Dismissed
Union Territory of Chandigarh Vs Kuldeep Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 130
Constitution of India, 1950 — Article 227
High Courts05 Sept 2013Dismissed
Harish Kumar Mittal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0145
Constitution of India, 1950 — Article 14, 16
High Courts05 Sept 2013Allowed
Kamla Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0144
High Courts05 Sept 2013Dismissed
Ajmer Singh Giri Vs The Sangrur District Coop. Union Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0142
Constitution of India, 1950 — Article 12, 226, 227
High Courts05 Sept 2013Partly Allowed
The Bai Adarsh Cooperative Labour and Construction Society Vs The Executing Engineer (XEN), Rai Water Services Division
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0141
Constitution of India, 1950 — Article 227
High Courts05 Sept 2013
Baby Vs Motor Accident Claim Tribunal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0125
Constitution of India, 1950 — Article 227
High Courts05 Sept 2013
Jagdev Vs Rekha Rani
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0124
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts05 Sept 2013Allowed
Jagir Singh Vs Avtar Singh and Others (As per amended Memo of Parties)
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0123
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227