High Courts06 Sept 2013Allowed
S.S. Bhalotia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0308
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 68 of 226
High Courts06 Sept 2013
Balbir Alias Leela and Another Vs Vikas and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 459
High Courts06 Sept 2013
Devinder Mohan Vs The District and Sessions Judge
Punjab And Haryana At Chandigarh · (2014) 173 PLR 454
High Courts06 Sept 2013
Shahbad Cooperative Sugar Mills Ltd. Vs Deputy Commissioner of Income Tax, Special Range
Punjab And Haryana At Chandigarh · (2013) 218 TAXMAN 352
High Courts06 Sept 2013
Beant Kaur and Another Vs Sukhdev Singh Majithia and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 445
High Courts06 Sept 2013
Karan Singh and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 449
High Courts06 Sept 2013
Narender Kumar Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 456
High Courts06 Sept 2013
M/s. Kuber Casting (P) Ltd. Vs Union of India and Another M/s Ujjwal Enterprises Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 200 ECR 186 : (2013) 297 ELT 4
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110A, 128
High Courts06 Sept 2013Allowed
Dr. Neelam Banga Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0143
High Courts06 Sept 2013Dismissed
Praveen Khanna and Others Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 529
High Courts06 Sept 2013Dismissed
M/s. Vishnu Trading Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0038
High Courts05 Sept 2013Dismissed
State of Punjab and Others Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 525
High Courts05 Sept 2013Dismissed
Pavneet Singh Vs The Baba Farid University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0424
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 506
High Courts05 Sept 2013Disposed Off
Tejwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0423
High Courts05 Sept 2013
Surender Kumar Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1826 : (2014) 173 PLR 602
High Courts05 Sept 2013
Hakam Singh and Others Vs Baldev Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 597
High Courts05 Sept 2013Allowed
Director State Transport, Punjab, Chandigarh and Another Vs Gulzar Singh and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 572
High Courts05 Sept 2013Dismissed
Ashwani Kumar Mehta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 1105 : (2014) 1 SCT 438
Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7
High Courts05 Sept 2013Dismissed
Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 394
High Courts05 Sept 2013Allowed
H.C. Joginder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0275