High Courts09 Sept 2013Disposed Off
Dinesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0269
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 66 of 226
High Courts09 Sept 2013
Vidya Niketan Society and Another Vs East India Cotton Manufacturing Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0265
Constitution of India, 1950 — Article 227
High Courts09 Sept 2013Dismissed
Charanjit Kaur and Another Vs Harbakshish Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 473
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Constitution of India, 1950 — Article 227
High Courts09 Sept 2013Disposed Off
Sandeep Simak and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0263
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts09 Sept 2013Dismissed
Geeta Vasdev and Others Vs Jiwan Modi and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0260
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts09 Sept 2013Dismissed
Inderjit and Others Vs Ram Gopal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0259
High Courts09 Sept 2013Dismissed
Jagmohan Vs Ramesh Kumar @ Ramesh Chander and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 472
High Courts09 Sept 2013Allowed
Jai Bhagwan Singh Vs Attar Kala and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0229
Constitution of India, 1950 — Article 227
High Courts09 Sept 2013Dismissed
Madan Lal Vs Karam Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts09 Sept 2013Allowed
Municipal Corporation (Council) Vs Dr. Ravi Gupta
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0227
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts09 Sept 2013Dismissed
Ramesh K. Chadha Vs Dr. Suresh Kumar Chadha and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0226
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts09 Sept 2013Dismissed
Zile Singh Chauhan Vs Sanjeev and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0225
Penal Code, 1860 (IPC) — Section 323, 506
High Courts09 Sept 2013Dismissed
Arjan Dev Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 324
High Courts09 Sept 2013Disposed Off
Punjab Financial Corporation Vs M/s. Gilard Electronics Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0223
High Courts09 Sept 2013Dismissed
Pyare Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 27
High Courts09 Sept 2013Disposed Off
Kulwant Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Sept 2013
Gram Panchayat Vs Additional Director and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0210
High Courts09 Sept 2013
Suresh Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 173 PLR 460
High Courts09 Sept 2013
Smt. Suresh Devi and Others Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 466
High Courts09 Sept 2013
Dindar Vs Yamin and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 469