High Courts11 Sept 2013Allowed
Ravinder Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 311 : (2014) 1 SCT 486
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 64 of 226
High Courts10 Sept 2013
Dulari Digital Photo Services (P.) Ltd. Vs CIT
Punjab And Haryana At Chandigarh · (2013) 219 TAXMAN 126
High Courts10 Sept 2013Allowed
Kulwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0433
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 452, 506
High Courts10 Sept 2013Dismissed
Rajwant Kaur and Others Vs Davinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0432
Constitution of India, 1950 — Article 227
High Courts10 Sept 2013Allowed
Kuldeep Singh and Others Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0431
Constitution of India, 1950 — Article 227
High Courts10 Sept 2013Dismissed
Gurdev Singh Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0430
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts10 Sept 2013
Harjit Singh Hassanpuri Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0402
High Courts10 Sept 2013
Raghu Nath Vs Uttar Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 390
High Courts10 Sept 2013
Akshita Singh Vs Central Board of Secondary Education and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 387
High Courts10 Sept 2013
Shiv Kumar Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 382
High Courts10 Sept 2013Dismissed
Surat Singh and Another Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 376
High Courts10 Sept 2013
Commissioner of Income Tax Vs R.J. Traders
Punjab And Haryana At Chandigarh · (2014) 360 ITR 190
High Courts10 Sept 2013Dismissed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 466
High Courts10 Sept 2013
M/s. B.S. Industries Darapur and Another Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 373
Constitution of India, 1950 — Article 227
High Courts10 Sept 2013Dismissed
Raj Kumar Vs Paramjit Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0273
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts10 Sept 2013Partly Allowed
M/s. Techno Builders Vs Punjab Water Supply and Sewerage Board and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0268
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 2013Allowed
Gurnam Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts10 Sept 2013Allowed
Dalbir Singh and Others Vs Ishwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0266
Constitution of India, 1950 — Article 227
High Courts10 Sept 2013
Dharam Singh Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0261