High Courts13 Sept 2013
Ambika Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 228 : (2014) 2 SCT 748
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 62 of 226
High Courts13 Sept 2013Dismissed
Iqbal Singh Vs Director
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0094
High Courts13 Sept 2013Dismissed
Balwant Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2014) 1 SCT 533
High Courts12 Sept 2013Allowed
Jagdev Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 330 : (2017) 2 RCRCriminal 272
Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 2(a)
High Courts12 Sept 2013
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0491
High Courts12 Sept 2013Allowed
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0411
High Courts12 Sept 2013Allowed
Baldev Kumar Vs State (Chandigarh Administration)
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0348
High Courts12 Sept 2013
The Oriental Insurance Company Limited Vs Santosh Devi
Punjab And Haryana At Chandigarh · (2014) 2 ACC 761 : (2014) 1 PLR 47
High Courts12 Sept 2013
Ram Chander and Another Vs Ram Mehar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0257
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 2013Dismissed
Pardeep Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0231
High Courts12 Sept 2013
Sucha Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 832
High Courts12 Sept 2013
Krishan Kumar and Another Vs Hakam Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0216
Constitution of India, 1950 — Article 227
High Courts12 Sept 2013Dismissed
Lakha Singh and Another Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0215
Constitution of India, 1950 — Article 227
High Courts12 Sept 2013
Kashmir Singh @ Bittu and Others Vs Inspector of Customs, Amritsar
Punjab And Haryana At Chandigarh · (2014) 2 JCC 52
High Courts12 Sept 2013
Post Graduate Institute of Medical Education and Research (PGIMER) Vs Mehma Singh
Punjab And Haryana At Chandigarh · (2014) 174 PLR 201
High Courts12 Sept 2013
Bikram Singh Vs Satish Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 202
High Courts12 Sept 2013Allowed
Santosh Rani Vs The Deputy Commissioner-cum-President and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 203
High Courts12 Sept 2013Allowed
Piara Singh Vs Sub Divisional Magistrate-cum-Collector and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 204
High Courts12 Sept 2013
Balbir Singh Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 206
High Courts12 Sept 2013
Pawan Kumar and Others Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 209