High Courts12 Sept 2013Dismissed
Ekjot Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 215
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 63 of 226
High Courts12 Sept 2013Dismissed
Ram Chander and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 217
High Courts12 Sept 2013Dismissed
Smt. Chhoti Devi and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 220
High Courts12 Sept 2013
Jai Bharat Maruti Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2014) 307 ELT 282 : (2014) 26 GSTR 141
High Courts12 Sept 2013Allowed
Jaila Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0083
High Courts12 Sept 2013
Kamaljit Kaur Vs Pepsu Road Trans. Corpn.
Punjab And Haryana At Chandigarh · (2014) ACJ 1780
High Courts12 Sept 2013
Jasjit Singh Vs Estate Officer and Another M/s. S.R. Gupta Vs Estate Officer and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0022
High Courts11 Sept 2013
Nikhil Kinha Vs Attar Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 398
High Courts11 Sept 2013
Rajiv Mahajan and Others Vs Ajit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 393
High Courts11 Sept 2013
Sucha Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 183
Constitution of India, 1950 — Article 14, 16Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts11 Sept 2013
Kajal Trading Company and Another Vs Dhoop Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0340
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts11 Sept 2013Allowed
Geeta Vs Bhupinder Singh Choudhary
Punjab And Haryana At Chandigarh · (2014) 2 PLR 355
High Courts11 Sept 2013Allowed
Ramesh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts11 Sept 2013Dismissed
Juni and Another Vs Suman Devi and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0317
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts11 Sept 2013Allowed
Dharam Pal Gupta Vs Managing Director, HVPNL and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0316
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts11 Sept 2013Dismissed
Smt. Bimla Devi and Another Vs Sat Parkash and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0315
Constitution of India, 1950 — Article 227
High Courts11 Sept 2013
Union of India and Others Vs Smt. Babita Sharma and Another
Punjab And Haryana At Chandigarh · (2014) ACJ 2077 : (2014) 173 PLR 395
High Courts11 Sept 2013
M/s. Vidul Exports Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 400
High Courts11 Sept 2013Disposed Off
Sham Lal Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2013) 172 PLR 564
High Courts11 Sept 2013Dismissed
Municipal Council Vs Baljinder Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0126
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(C)(2)