High Courts10 Sept 2013Dismissed
Mohinder Singh Vs Gurminder Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0205
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 65 of 226
High Courts10 Sept 2013
Jai Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0203
High Courts10 Sept 2013Dismissed
Amarjit Kaur Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 375
High Courts10 Sept 2013
Rajinder Paul Sharma and Others Vs Suraj Bhan and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 378
High Courts10 Sept 2013
Balbir Singh and Another Vs Parbha Ram and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 381
High Courts10 Sept 2013
Megha Singh Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 385
High Courts10 Sept 2013
Ramandeep Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 389
High Courts10 Sept 2013
Pawan Kumar Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 2039 : (2014) 173 PLR 392
High Courts10 Sept 2013
Sarabjit Kaur Vs Jitto Kaur
Punjab And Haryana At Chandigarh · (2014) 1 PLR 318
High Courts10 Sept 2013
Suraj Bhan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 373
High Courts10 Sept 2013
Amba Poly Chrome (P) Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2014) 302 ELT 517
High Courts09 Sept 2013
Manjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 345
High Courts09 Sept 2013Disposed Off
Sahil Bansal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(3), 16, 7
High Courts09 Sept 2013
United India Insurance Company Limited Vs Ram Murti and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 485
High Courts09 Sept 2013
Kiran Bala and Others Vs Shokat Ali and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 482
High Courts09 Sept 2013
Prem Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 477
High Courts09 Sept 2013
Rajinder Singh Vs Narain Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 468
High Courts09 Sept 2013
M/s. Bata India Limited Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 464
High Courts09 Sept 2013Disposed Off
Gurcharan Kaur and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 476
Constitution of India, 1950 — Article 14
High Courts09 Sept 2013Allowed
Jasbir Singh alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 36A