High Courts09 Sept 2013
Manoj Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 479
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 67 of 226
High Courts09 Sept 2013
United India Insurance Company Limited Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 483
High Courts09 Sept 2013Dismissed
Dalip Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0166
Penal Code, 1860 (IPC) — Section 409
High Courts09 Sept 2013Disposed Off
Kulbir Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 475
High Courts09 Sept 2013Disposed Off
Mohan Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0127
Penal Code, 1860 (IPC) — Section 34, 427, 435
High Courts09 Sept 2013
Punjabi University Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2014) 1 PLR 156 : (2014) 2 SCT 385
High Courts09 Sept 2013
Seema Devi Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2014) 3 ACC 249 : (2014) 1 PLR 46
High Courts09 Sept 2013
Sanjiwan Kumar @ Pappu Khad Wala Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0065
High Courts09 Sept 2013Dismissed
Sandeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0063
High Courts09 Sept 2013Dismissed
Balwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0011
High Courts09 Sept 2013Disposed Off
Tara Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0010
High Courts06 Sept 2013
Surekha Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 452 : (2014) 1 SCT 190
High Courts06 Sept 2013Allowed
Kulwant Singh Vs Controller of Estate Duty-cum-Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 446
High Courts06 Sept 2013
Upender Kumar Dhull Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 323, 34, 406, 452, 498A
High Courts06 Sept 2013Disposed Off
Jagmel Singh and Others Vs Waryam Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0428
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(v)
High Courts06 Sept 2013Disposed Off
Devender Mishra Vs Hardayal Singh Mann and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0427
High Courts06 Sept 2013Allowed
Bharpur Kaur Vs Karamjit Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 444
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts06 Sept 2013Dismissed
Hans Ram Vs Duli Chand and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0425
Limitation Act, 1963 — Article 59
High Courts06 Sept 2013
Kamaljit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 301 ELT 44
High Courts06 Sept 2013Dismissed
Sultan Singh and Others Vs The Registrar, Cooperative Societies and Another
Punjab And Haryana At Chandigarh · (2014) LabIC 347