High Courts16 Sept 2013
Vikas Chatrath Vs Salochana Devi
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0024
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 61 of 226
High Courts13 Sept 2013Allowed
Karamvir Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Motor Vehicles Act, 1988 — Section 184Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts13 Sept 2013Allowed
Harish Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0435
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 354
High Courts13 Sept 2013
Gurmeet Singh Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0434
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 34
High Courts13 Sept 2013Dismissed
Yuvraj Wasan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0380
Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts13 Sept 2013Allowed
Rajinder Ghotra Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0379
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 470
High Courts13 Sept 2013
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0378
Income Tax Act, 1961 — Section 65, 66Penal Code, 1860 (IPC) — Section 408, 420, 467, 468, 471
High Courts13 Sept 2013Dismissed
Satinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 390
High Courts13 Sept 2013Allowed
Meena Kumari Vs Harpreet Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Sept 2013Allowed
Balwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467
High Courts13 Sept 2013Dismissed
Gurjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 506
High Courts13 Sept 2013
Mohan Lal Vs Intelligence Officer, Directorate of Revenue Intelligence, Sarabha Nagar, Ludhiana
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27A, 29, 37, 61
High Courts13 Sept 2013
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts13 Sept 2013
Birbal and Others Vs State of Haryana Krishan Kumar Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 341
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts13 Sept 2013
Parthvi Singh through L.Rs. and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0211
High Courts13 Sept 2013Disposed Off
Harchand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0171
Penal Code, 1860 (IPC) — Section 120B, 149, 193, 196, 197
High Courts13 Sept 2013Allowed
Smt. Kamaljit Kaur and Another Vs Pepsu Roadways Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 222
High Courts13 Sept 2013Dismissed
Parveen Kumar Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 224
High Courts13 Sept 2013Dismissed
Raj Wati Vs Brahmanand
Punjab And Haryana At Chandigarh · (2014) 174 PLR 225
High Courts13 Sept 2013
Jaswant Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 227