High Courts16 Sept 2013Disposed Off
Rati Ram Vs Ramesh and Another
Punjab And Haryana At Chandigarh · (2014) 2 PLR 372
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 60 of 226
High Courts16 Sept 2013Dismissed
Rajdeep Singh Vs Master Rajsher Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0456
Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Allowed
Ashish Juneja and Others Vs Krishan Dayal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0455
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Dismissed
Bhagwant Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482
High Courts16 Sept 2013Allowed
Narender and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0359
High Courts16 Sept 2013Dismissed
Vidya Devi Vs Prem Sudesh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0350
High Courts16 Sept 2013Dismissed
Anita Dhillon Vs Ujaldeep Singh Samundari
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0349
High Courts16 Sept 2013Dismissed
Hem Raj Mittal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 4 PLR 668
High Courts16 Sept 2013
Rattan Singla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 PLR 42
High Courts16 Sept 2013Dismissed
Sunil Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 376
High Courts16 Sept 2013Allowed
Inder Surgical Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 2 PLR 377
High Courts16 Sept 2013
Nirpal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 266 CTR 108 : (2013) 359 ITR 398
High Courts16 Sept 2013Dismissed
Chuhar Singh Vs Dalbara Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0256
Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Dismissed
Kuldeep Kaur and Others Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0255
Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Allowed
Haryana State Govt. and Others Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0208
Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Disposed Off
Raheesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0206
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts16 Sept 2013Dismissed
Dhanno Devi Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0170
Constitution of India, 1950 — Article 227
High Courts16 Sept 2013
Sarita Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 172
High Courts16 Sept 2013
Everest Engg. and Sales Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 374 : (2013) 66 VST 248
Punjab General Sales Tax Act, 1948 — Section 30A
High Courts16 Sept 2013
Bayer Crop Science (I) Ltd. Vs Mittal Chemicals
Punjab And Haryana At Chandigarh · (2014) 3 BC 460