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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 58 of 226

High Courts18 Sept 2013Dismissed

Chuhar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B
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High Courts17 Sept 2013

Jagmail Singh @ Mukhia Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0462

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 180, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 22, 24, 27A, 36
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High Courts17 Sept 2013Allowed

Rajni @ Rajjo Vs Shant Verma

Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0458

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
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