High Courts17 Sept 2013
Devinder Singh Vs Sukhdev Thapar and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0294
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 59 of 226
High Courts17 Sept 2013Disposed Off
M/s. Jai Bhagwan Ram Chander Vs Gulab Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0253
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10Constitution of India, 1950 — Article 227
High Courts17 Sept 2013Dismissed
Harbhajan Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0252
Constitution of India, 1950 — Article 227
High Courts17 Sept 2013Dismissed
Ravi Kumar Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0251
High Courts17 Sept 2013Allowed
Smt. Asha Goel Vs Sohan Lal Jindal and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0250
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(v)
High Courts17 Sept 2013Allowed
Smt. Ramanjot Kaur Vs Mandeep Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts17 Sept 2013Allowed
Suman Vs Dinesh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0207
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts17 Sept 2013Dismissed
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0172
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts17 Sept 2013Allowed
Jamuna Devi and Others Vs Chet Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 314
High Courts17 Sept 2013Dismissed
Dev Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0134
High Courts17 Sept 2013Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 401Evidence Act, 1872 — Section 138
High Courts17 Sept 2013
Union of India Vs Gurmit Kaur
Punjab And Haryana At Chandigarh · (2014) 1 PLR 272
High Courts17 Sept 2013Allowed
Sarabjit Kaur Vs Jitto Kaur
Punjab And Haryana At Chandigarh · (2014) ACJ 1754
High Courts17 Sept 2013Dismissed
Vipan Kumar Vs Sanjeev Kumar and others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0078
High Courts17 Sept 2013
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 JCC 60
High Courts17 Sept 2013
Ritu Rani (Minor) through her Father Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 323
High Courts17 Sept 2013Dismissed
Bhim Sain Vs The Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 332
High Courts17 Sept 2013Allowed
Bhoop Singh Vs Simran @ Saroj
Punjab And Haryana At Chandigarh · (2013) 4 PLR 667
High Courts16 Sept 2013
Raj Trading Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 71 VST 423
High Courts16 Sept 2013Dismissed
Kehar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0459
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319