High Courts19 Sept 2013Allowed
Manisha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0082
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 56 of 226
High Courts19 Sept 2013Allowed
M/s. Conscient Infrastructure Pvt. Ltd. and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0077
Constitution of India, 1950 — Article 14, 226, 227Haryana Development and Regulation of Urban Areas Act, 1975 — Section 3Land Acquisition Act, 1894 — Section 6
High Courts19 Sept 2013Dismissed
M/s. Sant Footwear Pvt. Ltd. and Another Vs Daya Bindra
Punjab And Haryana At Chandigarh · (2013) 172 PLR 387
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)(a), 13(3)(a)(ii)Evidence Act, 1872 — Section 120
High Courts19 Sept 2013
Ashwani Goyal and Another Vs Chief Administrator, HUDA and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0061
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 3, 4, 5, 7
High Courts19 Sept 2013Disposed Off
Gagan Walia and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0054
High Courts19 Sept 2013
National Association of Relators Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0029
High Courts19 Sept 2013
Shailender Singh Vs Randhir Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4), Order 23 Rule 3Constitution of India, 1950 — Article 227
High Courts19 Sept 2013
Tejinder Singh and Others Vs Collector, Land Acquisition, Govt. of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0018
Constitution of India, 1950 — Article 227
High Courts18 Sept 2013Allowed
Ashok Kumar Verma Vs Haryana State Federation of Consumers Co.op. Whole Sale Stores Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 783
High Courts18 Sept 2013
M/s. Deep Chand Ranbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 340
High Courts18 Sept 2013Partly Allowed
Gurmukh Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0481
High Courts18 Sept 2013Disposed Off
Ajit Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0480
Land Acquisition Act, 1894 — Section 23, 28
High Courts18 Sept 2013Dismissed
Rajinder Pal Singh Vs Rakesh Kumari and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0479
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts18 Sept 2013Allowed
Manjit Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0478
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts18 Sept 2013Allowed
Bimlesh and Another Vs Jeet Ram and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0477
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts18 Sept 2013Dismissed
Dilpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0476
Criminal Procedure Code, 1973 (CrPC) — Section 173, 306, 306(2)(b), 306(2)(b), 482Income Tax Act, 1961 — Section 67Penal Code, 1860 (IPC) — Section 292, 293
High Courts18 Sept 2013Dismissed
Jai Bhagwan @ Shri Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0473
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Sept 2013Dismissed
Randhir Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0471
Constitution of India, 1950 — Article 227Electricity Act, 2003 — Section 126, 135, 145
High Courts18 Sept 2013Dismissed
Gurinder Pal Singh @ Rana Dhillon Vs Kanwalvir Kaur
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0470
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts18 Sept 2013Dismissed
Balwinder Singh Vs Dharamjit Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0469
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9