High Courts19 Sept 2013Allowed
Sukha Singh Vs Gian Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0366
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 55 of 226
High Courts19 Sept 2013Dismissed
Suba Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0365
High Courts19 Sept 2013Dismissed
Mohan Singh Vs Manmohan Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0364
High Courts19 Sept 2013Partly Allowed
Swami Devi Dayal College of Law Barwala Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0363
High Courts19 Sept 2013Dismissed
Smt. Seema Rani and Others Vs Gulshan and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0362
High Courts19 Sept 2013Disposed Off
Jalwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0361
High Courts19 Sept 2013Dismissed
Shamsher Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0360
High Courts19 Sept 2013
Joginder Singh Vs Chander Parkash and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0333
High Courts19 Sept 2013Partly Allowed
Bimla Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0324
High Courts19 Sept 2013Allowed
Ram Niwas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0321
High Courts19 Sept 2013Dismissed
Raunki Ram Vs Sham Lal Jain
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0293
High Courts19 Sept 2013Disposed Off
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0248
High Courts19 Sept 2013Dismissed
Sukhdev Singh Vs Presiding Officer, Colleges Tribunal, Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0247
Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 — Section 7A
High Courts19 Sept 2013Allowed
Jyoti Parsad and Others Vs The Punjab Wakf Board and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0214
High Courts19 Sept 2013Dismissed
Satish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0200
High Courts19 Sept 2013
Kuldeep Singh Vs Virender Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 403
High Courts19 Sept 2013
Manpreet Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 412
High Courts19 Sept 2013
Pratima Devi Ranga Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 411 : (2013) 172 PLR 566
High Courts19 Sept 2013Dismissed
Rajendra Sharma Vs M/s. M.S. Goods Carriers
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0131
High Courts19 Sept 2013Dismissed
Dharambir Singh Vs Karamjit Kaur
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0122