High Courts23 Sept 2013
P.C. Wadhwa Vs Hanil Era Textiles Ltd.
Punjab And Haryana At Chandigarh · (2014) 174 PLR 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 53 of 226
High Courts23 Sept 2013
Rajpal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 4
High Courts23 Sept 2013
Hardeep Kaur Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (2014) 174 PLR 5
High Courts23 Sept 2013
Shri Krishna Institute of Engineering and Technology and Another Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 6
High Courts23 Sept 2013
Punjab National Bank Vs Smt. Savitri Devi
Punjab And Haryana At Chandigarh · (2014) 174 PLR 9
High Courts23 Sept 2013Allowed
Rajinder Singh Vs Jaipal Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0023
High Courts23 Sept 2013
Union of India and Others Vs M/s. Rakesh Gupta and Brother
Punjab And Haryana At Chandigarh · (2014) 174 PLR 8
High Courts23 Sept 2013Dismissed
Dr. Praveen Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 SCT 799
High Courts20 Sept 2013
Mussadi Lal Garg Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 504
High Courts20 Sept 2013
Mittal Alloys Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2014) 304 ELT 399 : (2014) 43 GST 323 : (2014) 27 GSTR 554
High Courts20 Sept 2013
Sucha Singh and Others Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2014) 173 PLR 443
High Courts20 Sept 2013
Jatinder Singh and Another Vs Ramandeep Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 439
High Courts20 Sept 2013
United India Insurance Company Ltd. Vs Gurmit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 3 ACC 256 : (2014) 173 PLR 436 : (2014) 1 PLR 48
High Courts20 Sept 2013
The Cantonment Board Vs The Regional Labour Commissioner (Central) and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 427
High Courts20 Sept 2013
Balwant Singh and Another Vs Saroj Kumari and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 421
High Courts20 Sept 2013Dismissed
Kirpal Singh Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0385
High Courts20 Sept 2013Dismissed
Ranbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 398
High Courts20 Sept 2013Allowed
Suresh Kumar Kochhar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0309
High Courts20 Sept 2013
Ram Kanwar and Others Vs Bir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 419
High Courts20 Sept 2013
Smt. Harbans Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 425