High Courts25 Sept 2013
Ram Singh Vs Sanjay Kumar Mittal
Punjab And Haryana At Chandigarh · (2014) 2 BC 550 : (2014) 2 JCC(NI) 103
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 52 of 226
High Courts24 Sept 2013Disposed Off
Ravi Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 281 : (2017) 1 SCT 719
Emergency Concession Rules, 1965 - Rule 4.3Punjab Civil Services Rules - Rule 5.32
High Courts24 Sept 2013Dismissed
Kundan Lal and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 16
High Courts24 Sept 2013Allowed
S.K. Punchhi (Surinder Kumar Punchhi) Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 707
High Courts24 Sept 2013Allowed
Pankaj Gupta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 17
High Courts24 Sept 2013Dismissed
Rajesh and Others Vs Asif and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 2046 : (2014) 174 PLR 29
High Courts24 Sept 2013
M/s. Asian Alloys Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 25
High Courts24 Sept 2013Dismissed
Northern India Chamber of Commerce and Industry Vs Union Territory, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0323
Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 2013
Veena Monga Vs Hari Mohan Monga and Others Man Mohan Monga Vs Ravi Mohan Monga and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0246
High Courts24 Sept 2013Allowed
Rajinder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 LLJ 366
High Courts24 Sept 2013Dismissed
Rajinder Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 20
High Courts24 Sept 2013Allowed
Shivani Sharma Vs Kunal Sharma
Punjab And Haryana At Chandigarh · (2014) 174 PLR 21
High Courts24 Sept 2013Dismissed
M/s. Rangi Land Developers and Promoters Pvt. Ltd. Vs Harminder Singh and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 23
High Courts24 Sept 2013Allowed
Phula Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 24
High Courts23 Sept 2013Allowed
Chanchla Devi and Others Vs Sayed Hussain and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 14
High Courts23 Sept 2013Allowed
Kashmir Kumar and Others Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 13
High Courts23 Sept 2013Allowed
Jagdish Singh Vs Hon'ble Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 322
High Courts23 Sept 2013
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0403
High Courts23 Sept 2013Disposed Off
Smt. Basant Kaur (deceased) through L.R. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0395
High Courts23 Sept 2013
Amarjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 11