High Courts20 Sept 2013
Sanjeev Kumar Vs Ram Pal and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 438
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 54 of 226
High Courts20 Sept 2013
Dalip and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 440
High Courts20 Sept 2013Dismissed
Karnail Singh Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 274
High Courts20 Sept 2013
Narinder Pal Singh Vs Neetu
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0130
High Courts20 Sept 2013
Jagdev Singh Vs Jarnail Singh Grewal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0064
High Courts20 Sept 2013Dismissed
Kuldeep Singh Vs Nasib Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0059
Constitution of India, 1950 — Article 227
High Courts20 Sept 2013Allowed
Consortium Securities Private Limited Vs Daljit Singh Kohli
Punjab And Haryana At Chandigarh · (2014) 173 PLR 423
Arbitration and Conciliation Act, 1996 — Section 16, 8Constitution of India, 1950 — Article 227
High Courts20 Sept 2013Dismissed
EASI Rajpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 431 : (2014) 1 SCT 476
High Courts19 Sept 2013
Commissioner of Income Tax-II Vs Bazaar Decor (India) (P.) Ltd.
Punjab And Haryana At Chandigarh · (2014) 364 ITR 389 : (2014) 222 TAXMAN 328
High Courts19 Sept 2013Dismissed
Oginder Singh Vs Haripal Pilaniya
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0466
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 2(d)
High Courts19 Sept 2013
Employees State Insurance Corporation Vs M/s. Tulsa Singh and Sons and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 414
High Courts19 Sept 2013
M/s. Om Parkash Arora and Co. and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 408
High Courts19 Sept 2013
Sunil Kumar Vs Pritam Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 405
High Courts19 Sept 2013
Ajaib Singh Vs Angrej Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 402
High Courts19 Sept 2013Dismissed
Sandeep Vs Smt. Geeta
Punjab And Haryana At Chandigarh · AIR 2014 P&H 2
High Courts19 Sept 2013
Jaspal Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0401
High Courts19 Sept 2013Allowed
Indra Vs Bir Singh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0393
High Courts19 Sept 2013
Ganpati Foods Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 45 GST 12 : (2014) 67 VST 348
High Courts19 Sept 2013Allowed
Baldev Singh Vs Nam Ratra International Education and Religious Trust and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0368
High Courts19 Sept 2013Allowed
Swatantar Bala and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0367