High Courts04 Sept 2013Dismissed
Gurmail Singh Vs Mukand Singh and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0397
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 71 of 226
High Courts04 Sept 2013Dismissed
Manoj Jain and Others Vs Rajesh Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 771 : (2013) 172 PLR 384
High Courts04 Sept 2013
Shiv Dayal Vs Randhir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0298
Constitution of India, 1950 — Article 227Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts04 Sept 2013Dismissed
Shisha Singh Vs Raj Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 572
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 151Constitution of India, 1950 — Article 227
High Courts04 Sept 2013Dismissed
M/s. R.J. Taxtab Ltd. Vs Urmila Sharma and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0296
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts04 Sept 2013Dismissed
Nishan Singh @ Laadi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts04 Sept 2013Disposed Off
Sanjay Chopra Vs Ved Parkash
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0290
Penal Code, 1860 (IPC) — Section 419, 420, 465, 471, 500
High Courts04 Sept 2013Dismissed
Mohinder Singh Vs Narinder Kumar Singla and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0289
Constitution of India, 1950 — Article 227
High Courts04 Sept 2013Allowed
Gurmukh Singh Bahra Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0288
Constitution of India, 1950 — Article 227
High Courts04 Sept 2013Disposed Off
M/s. Jasoka India Ltd. Vs Punjab State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0283
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts04 Sept 2013Dismissed
Lachhman Dass Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0282
High Courts04 Sept 2013Disposed Off
Smt. Sumitra Devi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0281
High Courts04 Sept 2013Disposed Off
Simarjit Kaur @ Geeta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0277
Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts04 Sept 2013Dismissed
Kula Nand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0276
High Courts04 Sept 2013Dismissed
Simrandeep Singh Sandhu Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 319, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts04 Sept 2013
Commissioner of Central Excise, Rohtak Vs Kay Fragrance (P.) Ltd.
Punjab And Haryana At Chandigarh · (2014) 305 ELT 109 : (2014) 43 GST 308
High Courts04 Sept 2013
Raj Pal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 587
High Courts04 Sept 2013
Smt. Krishna Vs Smt. Kanta and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 574
High Courts04 Sept 2013Dismissed
Pawan Kumar and Another Vs Suresh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0150
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts04 Sept 2013Dismissed
Narender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0092