High Courts02 Sept 2013Dismissed
Samunder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 311, 313Penal Code, 1860 (IPC) — Section 363, 366A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 74 of 226
High Courts02 Sept 2013Dismissed
Gram Panchayat of Village Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0279
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, 102, 115
High Courts02 Sept 2013Allowed
Harish Kumar Vs Rajender Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0278
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts02 Sept 2013Allowed
Sardool Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 34, 427, 447, 506, 511
High Courts02 Sept 2013
Constable Piara Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 547
High Courts02 Sept 2013
Jamshed Ali Khan and Others Vs Udhya Bir and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 490
High Courts02 Sept 2013Dismissed
Dalip Singh Vs Financial Commissioner (Appeal) and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0179
High Courts02 Sept 2013
Improvement Trust Khanna Vs Gurjit Singh and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 494
High Courts02 Sept 2013
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 501
High Courts02 Sept 2013
Piara Singh Vs Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 491
High Courts02 Sept 2013Disposed Off
Ram Dass Vs Mahabir
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0128
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Constitution of India, 1950 — Article 227
High Courts02 Sept 2013Dismissed
Rani Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0093
High Courts02 Sept 2013
Gurdeep Singh @ Baba Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 36(4)
High Courts02 Sept 2013Dismissed
Kumari Neetu Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0039
High Courts31 Aug 2013Dismissed
Keselec Lighting Fixtures Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 319
High Courts31 Aug 2013Dismissed
Amandeep Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0921
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts31 Aug 2013Allowed
Bishwedaran Shamlat Patti Tek Chand and Others Vs Chander Bhan and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0920
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8, Order 1 Rule 8(2), Order 1 Rule 8(5), Order 23 Rule 1Constitution of India, 1950 — Article 227
High Courts31 Aug 2013Dismissed
Manoj Kumar Sondhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0919
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Evidence Act, 1872 — Section 54
High Courts31 Aug 2013Partly Allowed
Dharminder Singh @ Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0918
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 221, 221(2), 232, 313Evidence Act, 1872 — Section 114
High Courts31 Aug 2013Allowed
Desa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0917
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379