High Courts27 Aug 2013Allowed
Roop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 205
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 77 of 226
High Courts27 Aug 2013
Harleen Cheema Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 185
High Courts27 Aug 2013
Pardeep Kumar Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 175
High Courts27 Aug 2013
Santokh Singh Randhawa Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 443
High Courts27 Aug 2013
Dalbir Singh and Another Vs State of Punjab Gurdial Singh Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 601
High Courts27 Aug 2013Dismissed
Kamal Kishore Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0913
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 176, 302
High Courts27 Aug 2013Dismissed
Manish Vij and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0901
Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420, 468
High Courts27 Aug 2013Allowed
Gurmeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0900
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 336, 34, 505
High Courts27 Aug 2013Disposed Off
Ranjana Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0780
High Courts27 Aug 2013Dismissed
Mrs. Anita Mehra and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0637
High Courts27 Aug 2013Disposed Off
Jai Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0281
Penal Code, 1860 (IPC) — Section 120, 302, 307, 323, 34
High Courts27 Aug 2013Allowed
Jaswinder Kaur Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0267
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts27 Aug 2013
Vikram Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 187
High Courts27 Aug 2013Disposed Off
Moumita Khan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 356 : (2014) 2 DMC 208
High Courts26 Aug 2013
State (Food Inspector) Vs Babu Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0967
High Courts26 Aug 2013
Anand College of Education for Women Vs National Council for Teacher Education and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 264 : (2014) 1 SCT 106
High Courts26 Aug 2013Dismissed
Harmehar Singha Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 135
High Courts26 Aug 2013Dismissed
The Animal Husbandry Co-Operative House Building Society Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 440
High Courts26 Aug 2013Dismissed
Billoo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0911
Criminal Procedure Code, 1973 (CrPC) — Section 340, 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts26 Aug 2013Allowed
Jagtar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0910
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 342, 380, 451