High Courts21 Aug 2013
Vinod Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0557
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 86 of 226
High Courts21 Aug 2013
Reliance General Insurance Co. Ltd. Vs Smt. Lali Devi and Others Smt. Lali Devi and Another Vs Seva Ram and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0556
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166
High Courts21 Aug 2013Allowed
Yunish Vs Fiyaz Ali Khan and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 533
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 148
High Courts21 Aug 2013
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 173 PLR 536
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28A
High Courts21 Aug 2013Allowed
Pollu Vs Sultan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0516
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c)Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Allowed
Bhira Vs Sultan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0513
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c)Constitution of India, 1950 — Article 227
High Courts21 Aug 2013
State of Haryana Vs Ved Parkash Verma
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0389
High Courts21 Aug 2013Allowed
Balbir Singh Vs Sarwan Kumar
Punjab And Haryana At Chandigarh · (2014) 173 PLR 532
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2Constitution of India, 1950 — Article 227
High Courts21 Aug 2013Dismissed
Nand Lal Vs Bhoop Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0384
High Courts21 Aug 2013Disposed Off
Bhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0381
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Aug 2013Allowed
Madan and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0380
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Aug 2013Dismissed
Gurbinder Kaur and Another Vs M/s. Sangam Spinners
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts21 Aug 2013
Surinder Singh Saggu and Others Vs Virsa Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 382, 420
High Courts21 Aug 2013
Union of India Vs Assistant Executive Engineer, Punjab State Power Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 545
Constitution of India, 1950 — Article 226, 227, 287, 288
High Courts21 Aug 2013Disposed Off
Sobin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0305
Penal Code, 1860 (IPC) — Section 279, 304APost Office Act, 1898 — Section 4
High Courts21 Aug 2013Allowed
Vishal Jaiswal Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 173, 437, 437(6)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Aug 2013Dismissed
Smt. Hoshiari Devi and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0292
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12
High Courts21 Aug 2013Dismissed
Haryana State and Others Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2014) 173 PLR 566
High Courts21 Aug 2013Allowed
Jaspreet Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0244
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Aug 2013Disposed Off
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22