High Courts19 Aug 2013Dismissed
K.L. Nijhawan Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (2014) 1 PLR 79 : (2014) 2 SCT 392
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 91 of 226
High Courts19 Aug 2013Dismissed
Anita Rani Vs Gurdas Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0644
Penal Code, 1860 (IPC) — Section 376
High Courts19 Aug 2013Dismissed
Raj Kumar Vs The Shahbad Co-operative Sugar Mills Limited and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0616
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts19 Aug 2013
Sumitra Vs Chhotu Ram
Punjab And Haryana At Chandigarh · (2014) 3 ACC 216 : (2014) ACJ 2048 : (2014) 1 PLR 102
High Courts19 Aug 2013Dismissed
Jaspal Singh and Others Vs Registrar of Firms and Societies, Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0605
Constitution of India, 1950 — Article 226
High Courts19 Aug 2013
Sunil Kumar @ Sunil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0598
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 386
High Courts19 Aug 2013
Dev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0566
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 420, 465, 467
High Courts19 Aug 2013Dismissed
Jain Instruments and Equipment Company Vs Devinder Singh Sandhu
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0527
High Courts19 Aug 2013Disposed Off
Ram Parkash Vs Som Parkash
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0424
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts19 Aug 2013
United Church of Northern India Trust Association Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 67
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), 151Constitution of India, 1950 — Article 227
High Courts19 Aug 2013Dismissed
Baldev Singh Vs The Presiding Officer, Labour Court, Patiala and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0422
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Aug 2013
Surinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 87
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts19 Aug 2013
Jaikam and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0420
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 307, 323, 406, 498A
High Courts19 Aug 2013Dismissed
Shiv Bhatta Company and Another Vs National Human Rights Commission and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0418
Constitution of India, 1950 — Article 226
High Courts19 Aug 2013Dismissed
Bhagwanti Devi and Others Vs Sarla Devi and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0416
High Courts19 Aug 2013Dismissed
Bishamber Singh @ Vishambhar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0415
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Criminal Procedure Code, 1973 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 379, 406, 467, 468, 471
High Courts19 Aug 2013Dismissed
Raj Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0414
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
High Courts19 Aug 2013Allowed
Punit Mittal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0391
Constitution of India, 1950 — Article 226
High Courts19 Aug 2013Allowed
Narinjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0390
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 452
High Courts19 Aug 2013Allowed
Vinod Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0289
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A