High Courts16 Aug 2013Allowed
Gurjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0876
Penal Code, 1860 (IPC) — Section 120B, 363, 366, 368, 494
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 93 of 226
High Courts16 Aug 2013
Sachin Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0875
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 326
High Courts16 Aug 2013
Raminder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0874
Criminal Procedure Code, 1973 (CrPC) — Section 438Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Aug 2013Disposed Off
Pawandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0873
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Aug 2013
Manohar Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0872
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 148, 149, 323, 342, 406
High Courts16 Aug 2013Disposed Off
Malkeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0871
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 379, 382
High Courts16 Aug 2013
Institute of Chartered Accountants of India Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 219 TAXMAN 53
Chartered Accountants Act, 1949 — Section 17, 21, 21(4), 21(5), 22
High Courts16 Aug 2013
Inderjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0869
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts16 Aug 2013Disposed Off
Gurdeep Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0868
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Aug 2013
Gian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0867
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Aug 2013Allowed
Bhoop Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0866
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Aug 2013
Kali Ram Vs Kaptan Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0858
High Courts16 Aug 2013
Amarjeet Kaur Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0857
Evidence Act, 1872 — Section 65
High Courts16 Aug 2013Disposed Off
Deepak @ Deepu Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0842
Penal Code, 1860 (IPC) — Section 380, 454
High Courts16 Aug 2013Dismissed
United India Insurance Co. Ltd. Vs Prem Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0841
High Courts16 Aug 2013Allowed
Pardeep Kumar Vs Narender Singh alias Nanha and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0840
Motor Vehicles Act, 1988 — Section 166
High Courts16 Aug 2013Allowed
Jai Bhagwan and Others Vs Bahadur and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0839
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Constitution of India, 1950 — Article 227
High Courts16 Aug 2013
Gian Sarup Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 185 : (2013) 4 RCR(Criminal) 183
High Courts16 Aug 2013Dismissed
Gurdwara Baba Sang Dhesian Sang Vs Bhajan Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0787
High Courts16 Aug 2013
Santosh Verma Vs Sainik Parivar Bhavans and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0778