COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 95 of 226

High Courts16 Aug 2013

Surbhie Kapoor Vs Harvinder Preet Singh Batra and Others Harvinder Preet Singh Batra and Others Vs Surbhie Kapoor and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0399

Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts16 Aug 2013

Vikas Vashishat @ Vicky Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0398

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B

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High Courts16 Aug 2013Dismissed

Tarun Garg Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 4 PLR 643

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High Courts16 Aug 2013

Parkasho Rani Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0387

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High Courts16 Aug 2013Dismissed

Sita Rani Vs Vijay Singh and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0324

Registration Act, 1908 — Section 59, 60

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High Courts16 Aug 2013

Bhagwinder Singh and Others Vs Jagir Singh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0314

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 151Constitution of India, 1950 — Article 227

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High Courts16 Aug 2013Dismissed

Sandeep and Others Vs State of Haryana and Another Purshotam and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0296

Constitution of India, 1950 — Article 14, 16

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High Courts16 Aug 2013Allowed

Ajmer Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0264

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 471

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High Courts16 Aug 2013Allowed

Deepak Kumar Malhotra Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0263

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 406, 498A, 506

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High Courts16 Aug 2013

Raj Singh Dahiya Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2014) 1 SCT 196

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High Courts16 Aug 2013Dismissed

Brij Mohan and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0193

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High Courts16 Aug 2013

Commissioner of Income Tax Vs Rajiv Bhatara CIT Vs Rakesh Bhatara

Punjab And Haryana At Chandigarh · (2013) 263 CTR 707 : (2014) 360 ITR 121

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High Courts16 Aug 2013Disposed Off

Madan Gopal Arora (died) through LRs and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0148

Land Acquisition Act, 1894 — Section 18

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High Courts16 Aug 2013Dismissed

Raj Kumar Singh Vs Sardari Lal and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0147

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High Courts16 Aug 2013Dismissed

Geetanshu Sethi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 4 PLR 645

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High Courts16 Aug 2013Allowed

Ram Kishan Vs Collector

Punjab And Haryana At Chandigarh · (2013) 4 PLR 649

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High Courts16 Aug 2013Allowed

Krishna Rani Vs Hari Chand

Punjab And Haryana At Chandigarh · (2014) 3 ACC 279 : (2014) ACJ 1654 : (2013) 4 PLR 652

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High Courts16 Aug 2013Allowed

Priyanka Vs Jai Bhagwan

Punjab And Haryana At Chandigarh · (2013) 4 PLR 670

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High Courts16 Aug 2013Disposed Off

State of Haryana Vs Smt. Dev Pati and others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0087

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High Courts16 Aug 2013Dismissed

Tarsem Singh Vs Jaswinder Singh and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0074

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