High Courts25 Nov 2013Allowed
Jarnail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0236
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 18 of 226
High Courts25 Nov 2013Disposed Off
Surjit and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0224
High Courts25 Nov 2013Allowed
Sardul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0223
High Courts25 Nov 2013Dismissed
Hardev Singh Vs Rassal Singh and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0222
High Courts25 Nov 2013Dismissed
Narender Kumar Vs M/s. Active Promoters Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0221
High Courts25 Nov 2013Allowed
Jasbir @ Kaliya and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0220
High Courts25 Nov 2013Dismissed
Ram Niwas Jindal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0163
High Courts25 Nov 2013Allowed
Arti Brar Vs Jagmohan Singh Brar
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0162
High Courts25 Nov 2013Allowed
Amit Dawar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0161
High Courts25 Nov 2013Dismissed
Kamlesh Rao Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 65
High Courts25 Nov 2013Allowed
Dr. Mohd. Ayub Khan Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 68
High Courts25 Nov 2013Allowed
Aman and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 669
High Courts25 Nov 2013Allowed
Sh. Ashok Puri Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 174 PLR 71
High Courts25 Nov 2013
Union of India Vs Indian Oil Corporation Ltd.
Punjab And Haryana At Chandigarh · (2014) 174 PLR 72
High Courts22 Nov 2013Disposed Off
Court on its own motion Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0277
High Courts22 Nov 2013
Broadway Overseas Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 265 CTR 49
High Courts22 Nov 2013Allowed
Raj Kumar @ Sanchuri Vs Sate of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0273
High Courts22 Nov 2013
Hanuman Dass Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2014) 264 CTR 211 : (2014) 365 ITR 131 : (2014) 221 TAXMAN 137
High Courts22 Nov 2013Disposed Off
Ravinder Sood and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0246
High Courts22 Nov 2013Dismissed
Dev Raj Vinayak Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0245