High Courts22 Nov 2013
Justice Nirmal Yadav (Retd.) Vs CBI
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0239
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 19 of 226
High Courts22 Nov 2013Dismissed
Dharmendra Kumar Vs Rubika Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 510
High Courts22 Nov 2013Dismissed
Sikander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0218
High Courts22 Nov 2013Dismissed
M/s. Super Trading Corporation Vs National Fertilizers Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0215
High Courts22 Nov 2013Disposed Off
M/s. S.R. Engineering Construction Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0214
High Courts22 Nov 2013Allowed
Ex-Constable Baljit Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0102
Opium Act, 1878 — Section 9
High Courts22 Nov 2013Dismissed
M/s. Bakery and Confectionery and Another Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0075
High Courts22 Nov 2013Allowed
M/s. Gulshan Rai Jain Vs Housing Board Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0074
High Courts22 Nov 2013Allowed
Som Datt Builders Pvt. Ltd. Vs Chief Engineer (PSRSP)
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0073
High Courts22 Nov 2013Disposed Off
Tanvir Hussain Vs Jagpal Sandhu and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0072
High Courts22 Nov 2013Dismissed
Faridabad Complex Administration, Faridabad and Another Vs Badan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0050
High Courts22 Nov 2013Dismissed
Virender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 512
High Courts21 Nov 2013Allowed
Nachhatar Singh Vs Additional Director-cum-Commissioner
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0301
High Courts21 Nov 2013Allowed
V.B. Kulshreshtha Vs Registrar
Punjab And Haryana At Chandigarh · (2014) 3 SCT 218
High Courts21 Nov 2013Disposed Off
Sudhir Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0235
High Courts21 Nov 2013Dismissed
Steel Strips Wheels Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 504
High Courts21 Nov 2013Dismissed
Punjab State Tubewell Corporation Ltd. Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0233
High Courts21 Nov 2013Disposed Off
Simar Kaur @ Simranjit Kaur and Ors Vs M/s. Singh Construction Company and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0232
High Courts21 Nov 2013Allowed
Karnail Singh ASI Vs Punjab State Human Rights Commission etc.
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0191
High Courts21 Nov 2013
Balkar Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0190