High Courts26 Nov 2013Allowed
Renu Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 17 of 226
High Courts26 Nov 2013Dismissed
Amandeep Singh @ Amna and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0106
High Courts26 Nov 2013Disposed Off
Bhim Singh Vs Sheo Pal and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0105
High Courts26 Nov 2013Disposed Off
Smt. Gurdev Kaur Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0104
Constitution of India, 1950 — Article 227
High Courts26 Nov 2013Disposed Off
Rakesh Kumar Gupta Vs Anil Kumar Gupta
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0103
High Courts26 Nov 2013Partly Allowed
Kuldeep Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0078
High Courts26 Nov 2013Dismissed
Kusum Lata Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0077
High Courts26 Nov 2013Disposed Off
Shamsher Alias Bhuru Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0076
High Courts26 Nov 2013
Management Board of Ansal Institute of Technology of Charanjiv Charitable Trust Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 84
High Courts26 Nov 2013
P.K. Rajgarhiya Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 82
High Courts25 Nov 2013Dismissed
Kaka Singh (died) Vs Director, Rural Development and Panchayats
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 253
Punjab Village Common Lands (Regulation) Act, 1961 - Section 11
High Courts25 Nov 2013Partly Allowed
Kheta Singh Vs The Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0302
High Courts25 Nov 2013Allowed
Manpreet Singh @ Mani Vs Sate of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0272
High Courts25 Nov 2013Dismissed
Roshni Vs Krishan
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0263
High Courts25 Nov 2013Allowed
Sukhdev Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0251
High Courts25 Nov 2013Allowed
Shadi Ram and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0250
High Courts25 Nov 2013Dismissed
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0249
High Courts25 Nov 2013Allowed
Balwinder Singh @ Balwinderjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0248
High Courts25 Nov 2013Dismissed
Arshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0247
High Courts25 Nov 2013Allowed
Munish Kumar Sudan and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0237