High Courts26 Nov 2013Allowed
Waziri @ Gian Singh and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0216
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 16 of 226
High Courts26 Nov 2013Disposed Off
Smt. Rekha Rani Vs Vineet Kumar and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 75
High Courts26 Nov 2013Allowed
Balbir Singh Vs Jitender and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0201
High Courts26 Nov 2013Dismissed
National Insurance Company Ltd. Vs Baljinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0200
High Courts26 Nov 2013Allowed
Harbans Kaur and Others Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0199
High Courts26 Nov 2013Disposed Off
Shri Dhanwantry Educational Society Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0198
Indian Medicine Central Council Act, 1970 — Section 2(k)
High Courts26 Nov 2013Disposed Off
Mandeep Sharma @ Prince Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0173
High Courts26 Nov 2013Dismissed
Kuljit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0172
High Courts26 Nov 2013Dismissed
Dwarka Nath Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0171
High Courts26 Nov 2013Partly Allowed
Dhani Devi and Others Vs The DGP Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0168
High Courts26 Nov 2013Allowed
Kanta and Others Vs Ajaib Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0160
High Courts26 Nov 2013Dismissed
Mohan Lal Kain and Another Vs M/s. Dream Towers Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0151
High Courts26 Nov 2013Disposed Off
Dalip Singh and Others Vs Smt. Rajbala and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0150
Constitution of India, 1950 — Article 227
High Courts26 Nov 2013Disposed Off
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 467
High Courts26 Nov 2013Dismissed
The Oriental Insurance Company Ltd. Vs M/s. Viceroy Car Rental Private Limited and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0139
High Courts26 Nov 2013
Santosh Rani and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0138
High Courts26 Nov 2013Allowed
Ranjit Singh @ Anjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0137
High Courts26 Nov 2013Allowed
Jaswinder Singh Vs M/s. Vian Infrastructure Limited and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0115
High Courts26 Nov 2013Dismissed
Palwinder Singh and Another Vs Nahar Singh and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0114
High Courts26 Nov 2013Dismissed
Y.K. Nagia Vs General Manager, SBOP
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0113