High Courts27 Nov 2013Dismissed
Karamjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0243
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 14 of 226
High Courts27 Nov 2013
Rajan Arora Vs GCS Institute of Vocational Studies Bhaddal Campus and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 138
High Courts27 Nov 2013Dismissed
Prabhpreet Kaur and Another Vs Atamjeet Singh
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 207
High Courts27 Nov 2013Allowed
Pushkar Datt and Others Vs National Bank for Agriculture and Rural Development and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0170
High Courts27 Nov 2013Dismissed
Industries Association and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0169
High Courts27 Nov 2013Allowed
Anil Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0159
High Courts27 Nov 2013Dismissed
Sapna Garg Vs Nahar Chand
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0158
High Courts27 Nov 2013Allowed
Raj Singh Hothi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0157
High Courts27 Nov 2013Dismissed
Gurbaljit Singh Vs Gurwarpal Singh
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0152
High Courts27 Nov 2013Allowed
Mrs. Santosh Devi Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 100
High Courts27 Nov 2013Allowed
Kavi Raj Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0148
High Courts27 Nov 2013Allowed
Inder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0147
High Courts27 Nov 2013Allowed
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 468
High Courts27 Nov 2013Allowed
Mukesh Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0142
High Courts27 Nov 2013Dismissed
Ajit Singh Waraich Vs Worldwide Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0141
High Courts27 Nov 2013Dismissed
Narender Deswal Vs Jagdish Dahiya
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0140
High Courts27 Nov 2013Disposed Off
M/s. C.L. Jain Woolen Mills (Pvt.) Ltd. Vs M/s. Mosenthals Wool and Mohair S.A. (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0127
High Courts27 Nov 2013Allowed
Gurdeep Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0126
High Courts27 Nov 2013Allowed
Meena Aggarwal Vs Yashpal Seth and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0125
High Courts27 Nov 2013Disposed Off
Sat Pal Puri Vs Municipal Corporation, Ludhiana
Punjab And Haryana At Chandigarh · (2014) 174 PLR 97