High Courts28 Nov 2013Dismissed
Satish Kumar Vs Inder Singh
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0253
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 13 of 226
High Courts28 Nov 2013Dismissed
Rajinder Kaur @ Rajvinder Kaur Vs Jagmohan Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 515
High Courts28 Nov 2013Allowed
Jagdish Ram Vs Amar Chand
Punjab And Haryana At Chandigarh · (2014) 2 PLR 530
High Courts28 Nov 2013Disposed Off
Savitri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 526 : (2014) 2 SCT 465
High Courts28 Nov 2013Allowed
Puran Singh Vs Shiromani Gurdwara Prabandhak Committee
Punjab And Haryana At Chandigarh · (2014) 2 PLR 523
High Courts28 Nov 2013Dismissed
Jasbir Singh Vs Devender Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0195
High Courts28 Nov 2013Dismissed
Sanjay @ Fagwa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0194
High Courts28 Nov 2013Dismissed
Atma Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0193
High Courts28 Nov 2013Disposed Off
Shri Guru Harkrishan Sahib Khalsa College Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 785
High Courts28 Nov 2013Dismissed
Wassan Singh and Ram Singh Vs Lakha Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0128
High Courts28 Nov 2013Dismissed
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 451
High Courts28 Nov 2013Allowed
The Haryana State Co-operative Supply and Marketing Federation Ltd. Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2014) 3 SCT 465
High Courts28 Nov 2013Dismissed
Punjab Urban Planning and Development Authority Vs Baldev Raj
Punjab And Haryana At Chandigarh · (2014) 2 PLR 525
High Courts28 Nov 2013Partly Allowed
Panpori Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2014) 140 FLR 382 : (2014) 2 PLR 528
High Courts28 Nov 2013Dismissed
Parkash Chand Sahota Vs Jalandhar Improvement Trust
Punjab And Haryana At Chandigarh · (2014) 2 PLR 531
High Courts28 Nov 2013Disposed Off
Joginderpal Bedi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0020
High Courts27 Nov 2013Dismissed
Dharam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0306
High Courts27 Nov 2013Allowed
Gram Panchayat Vs Sub-Divisional Officer (Civil)-cum-Assistant Collector Ist Grade
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0300
High Courts27 Nov 2013Disposed Off
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0266
High Courts27 Nov 2013Dismissed
Kulwinder Singh Dhaliwal Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 646 : (2014) 2 SLJ 329