High Courts02 Dec 2013Allowed
Suman Lata and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0156
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 11 of 226
High Courts02 Dec 2013Allowed
Inder Singh (since deceased, through his L.Rs.) Vs Mahla Singh (since deceased, through his L.Rs.) and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0153
High Courts02 Dec 2013
Mahender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0144
High Courts02 Dec 2013Allowed
Nasib Singh Vs Anurodh Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 570
High Courts02 Dec 2013Dismissed
Surinder Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (2014) 2 PLR 563
High Courts02 Dec 2013Dismissed
Vijay Ganapati Vs Chitra Ganapati
Punjab And Haryana At Chandigarh · (2014) 2 PLR 559
High Courts02 Dec 2013Allowed
Kashmir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0118
High Courts02 Dec 2013Allowed
Ms. Gobinder Kaur and Others Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 18 : (2014) 3 BC 368
High Courts02 Dec 2013
Jaswinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0082
High Courts02 Dec 2013Dismissed
Surender Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 133
High Courts02 Dec 2013Dismissed
Punjab Wakf Board Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 561
High Courts02 Dec 2013Disposed Off
Brijinder Kumar Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 564
High Courts02 Dec 2013Dismissed
Satpal Vs The Medical Superintendent
Punjab And Haryana At Chandigarh · (2014) 2 PLR 573
High Courts02 Dec 2013
Balbir Singh and Another Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0012
High Courts29 Nov 2013Dismissed
Ram Kumar Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0316
High Courts29 Nov 2013Dismissed
Ashok Kumar Vs Aman Kumar
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0315
High Courts29 Nov 2013Disposed Off
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0305
High Courts29 Nov 2013Allowed
Sohan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0280
High Courts29 Nov 2013
Baljeet Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0213
High Courts29 Nov 2013Allowed
Sundeep Singh Vs The Oriental Insurance Company Limited
Punjab And Haryana At Chandigarh · (2014) 2 PLR 546 : (2014) 2 SCT 577