High Courts06 Dec 2013Dismissed
Baldev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0005
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 9 of 226
High Courts05 Dec 2013Disposed Off
Satish Kumar Chadda Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 175 PLR 80
High Courts05 Dec 2013Disposed Off
People's Union for Civil Liberties Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 79
High Courts05 Dec 2013Disposed Off
Inder Sain Goel Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2014) 175 PLR 78
High Courts05 Dec 2013Allowed
Suresh Kumar Vs District Collector
Punjab And Haryana At Chandigarh · (2014) 175 PLR 75
High Courts05 Dec 2013Dismissed
Joginder Kaur Vs National Insurance Company Limited
Punjab And Haryana At Chandigarh · (2014) 175 PLR 73
High Courts05 Dec 2013
Anita Rani Vs Haryana Staff Selection Commission and Another
Punjab And Haryana At Chandigarh · (2014) 2 SCT 277
High Courts05 Dec 2013Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Sadha Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 82
High Courts05 Dec 2013
Sarabjit Singh @ Sabi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0138
High Courts05 Dec 2013
Baldev Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0111
High Courts05 Dec 2013
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 410
High Courts05 Dec 2013
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0029
High Courts05 Dec 2013
Larsen and Toubro Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 367 : (2014) 69 VST 453
High Courts04 Dec 2013Allowed
Pargat Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0210
High Courts04 Dec 2013Allowed
Sohan Singh Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2014) 3 SCT 214
High Courts04 Dec 2013
Mrs. Adarsh Jauhar Vs Punjab University and Another
Punjab And Haryana At Chandigarh · (2014) 2 SCT 126
High Courts04 Dec 2013
Parminder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0169
High Courts04 Dec 2013Dismissed
Ram Sarup and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 286
High Courts04 Dec 2013Allowed
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 351