High Courts09 Dec 2013
Barnala Builders and Property Consultants Vs Deputy Commissioner of Central Excise and Service Tax
Punjab And Haryana At Chandigarh · (2013) 42 GST 550 : (2014) 35 STR 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 8 of 226
High Courts09 Dec 2013Dismissed
Rajesh Kumar Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0130
High Courts09 Dec 2013Partly Allowed
Yadwinder Singh Vs Sunil Gumber
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0113
High Courts09 Dec 2013Allowed
Rafiq Mohd. and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0091
High Courts09 Dec 2013Dismissed
Parmanand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0083
High Courts09 Dec 2013
Karan Singh Tewatia and Another Vs State of Haryana Narain Parshad Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 2 SCT 282
High Courts09 Dec 2013
Morinda Co-Operative Sugar Mills Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 70 VST 73
High Courts06 Dec 2013Allowed
Raj Pal Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2014) 3 SCT 409
High Courts06 Dec 2013Disposed Off
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 401
High Courts06 Dec 2013Allowed
Rakesh Khanna Vs Mohini Khanna
Punjab And Haryana At Chandigarh · (2014) 175 PLR 92
High Courts06 Dec 2013Disposed Off
The State of Haryana Vs Bahadurgarh Agro Industries (P.) Ltd.
Punjab And Haryana At Chandigarh · (2014) 175 PLR 90
High Courts06 Dec 2013Dismissed
Prem Lata and Another Vs Ramesh Kumer Deora
Punjab And Haryana At Chandigarh · (2014) 173 PLR 777
High Courts06 Dec 2013Dismissed
Makhan Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 109
High Courts06 Dec 2013Dismissed
Bal Mukand Mohinder Kumar Iron Steel Commission Agents Mandi Gobindgarh Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2014) 175 PLR 107
High Courts06 Dec 2013
Anoop Singh Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 300
High Courts06 Dec 2013Allowed
Yashpal Verma @ Jashpal Verma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0120
High Courts06 Dec 2013Allowed
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 815
High Courts06 Dec 2013Dismissed
Malla Singh (deceased) through LRs. and Others Vs Smt. Gurbachan Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0092
High Courts06 Dec 2013
Promil Tomar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 94
High Courts06 Dec 2013Dismissed
Malkiat Singh (Sarpanch) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 175 PLR 104