High Courts11 Dec 2013
J.S. Polymers India (P.) Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 69 VST 436
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 7 of 226
High Courts11 Dec 2013Disposed Off
Manjita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 411
High Courts10 Dec 2013Allowed
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0209
High Courts10 Dec 2013
Arshpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 132
High Courts10 Dec 2013Dismissed
Pooja Vs State Council of Education Research and Training
Punjab And Haryana At Chandigarh · (2014) 2 SCT 111
High Courts10 Dec 2013
Barjinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0171
High Courts10 Dec 2013Dismissed
Jagtar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0170
High Courts10 Dec 2013
Pardeep Vs Smt. Beena Devi
Punjab And Haryana At Chandigarh · (2014) 174 PLR 244
High Courts10 Dec 2013Dismissed
I.C. Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 386
High Courts10 Dec 2013Dismissed
Senior Manager Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2014) 141 FLR 1063 : (2014) 2 PLR 383
High Courts10 Dec 2013Dismissed
Kiran Choudhry Vs Ranbir Singh Mahendra
Punjab And Haryana At Chandigarh · (2014) 2 PLR 380
High Courts10 Dec 2013Dismissed
Dalbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 409
High Courts10 Dec 2013Disposed Off
Tripta Jaitley Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 810
High Courts10 Dec 2013Dismissed
Jeet Singh Vs Commissioner and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 288
High Courts10 Dec 2013
National Textile Corporation and Another Vs Radha Soami Charitable Society
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0073
High Courts10 Dec 2013
Neetu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 388 : (2014) 2 SCT 140
High Courts10 Dec 2013
Ismat Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 147
High Courts10 Dec 2013Dismissed
Darshan Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0032
High Courts09 Dec 2013
Pawan Kaushish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 573
High Courts09 Dec 2013Dismissed
Pooja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 111 : (2014) 3 SCT 468