High Courts18 Dec 2013
Karambir Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0010
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 5 of 226
High Courts18 Dec 2013
Lakhveer Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 2 SCT 804
High Courts17 Dec 2013Allowed
Satish Thapar Vs Punjab State Industrial Development Corporation Limited
Punjab And Haryana At Chandigarh · (2014) 175 PLR 136
High Courts17 Dec 2013Allowed
Saroj Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 175 PLR 135
High Courts17 Dec 2013Dismissed
Kewal Ram Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 134
High Courts17 Dec 2013Allowed
Maya Devi Vs Kailash Chander
Punjab And Haryana At Chandigarh · (2014) 175 PLR 127
High Courts17 Dec 2013Dismissed
Rahul Kapoor Vs Guru Ravidas Ayurved University and Another
Punjab And Haryana At Chandigarh · (2014) 175 PLR 138 : (2014) 2 SCT 130
High Courts17 Dec 2013Allowed
Ram Narain Vs Birham Dutt
Punjab And Haryana At Chandigarh · (2014) 2 PLR 347
High Courts16 Dec 2013Disposed Off
Shivraj Singh Vs Talwandi Sabo Power Ltd.
Punjab And Haryana At Chandigarh · (2014) 175 PLR 124
High Courts16 Dec 2013
Ranjit Singh and Othes Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0173
High Courts16 Dec 2013Disposed Off
Mahavir Vs Deputy Commissioner-cum-Commissioner, Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0163
High Courts16 Dec 2013Dismissed
Vijay Goenka Vs M/s. Allwyn Enterprises (India) and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0159
High Courts16 Dec 2013Allowed
Lachhmi Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0152
High Courts16 Dec 2013Dismissed
Anil Kumar Vs Raj Bala
Punjab And Haryana At Chandigarh · (2014) 174 PLR 280
High Courts16 Dec 2013Dismissed
Akashdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 400
High Courts16 Dec 2013
Evinix Accessories (P.) Ltd. Vs Commissioner of Central Excise, Delhi-IV
Punjab And Haryana At Chandigarh · (2014) 307 ELT 251 : (2014) 43 GST 504
High Courts16 Dec 2013
Manphool Din Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0047
High Courts13 Dec 2013Disposed Off
Chet Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0214
Land Acquisition Act, 1894 - Section 4, Section 6
High Courts13 Dec 2013Dismissed
Harpreet Singh Vs Pamela Sahi
Punjab And Haryana At Chandigarh · (2014) 175 PLR 123
High Courts13 Dec 2013Allowed
Loveleen Saini alias Loveleen Chaudhary and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0164