High Courts20 Dec 2013Allowed
Amrik Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 3 of 226
High Courts20 Dec 2013Allowed
Lala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0099
High Courts20 Dec 2013Allowed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 461
High Courts20 Dec 2013Allowed
Debjit Dutta and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0093
High Courts20 Dec 2013Disposed Off
Gurdip Singh and Another Vs Gurdip Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0085
High Courts20 Dec 2013Disposed Off
Sukhwinder Singh alias Sukhi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0084
High Courts20 Dec 2013Allowed
Baljinder Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0078
High Courts20 Dec 2013
Sant Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0064
High Courts20 Dec 2013Allowed
Dr. Varun Nayyar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 524
High Courts20 Dec 2013Dismissed
Bhavna and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 127
High Courts20 Dec 2013Dismissed
M/s. Sri Vishnu Steels and Another Vs Union Bank of India and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0061
High Courts20 Dec 2013Dismissed
Amrik Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0060
High Courts20 Dec 2013
The Commissioner of Income Tax, Jalandhar Vs M/s. Udham Singh and Sons, Goraya
Punjab And Haryana At Chandigarh · (2014) 266 CTR 218 : (2014) 365 ITR 137
High Courts20 Dec 2013Dismissed
M/s. Construction Consortium, Chandigarh and Another Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0058
High Courts20 Dec 2013Disposed Off
Shabeg Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0055
High Courts20 Dec 2013Dismissed
Tilak Raj Vs Managing Director, Haryana State Minor Irrigation and Tubewell Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0054
High Courts20 Dec 2013Allowed
Kulwinderjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0053
High Courts20 Dec 2013Dismissed
Dhirinder Chopra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 725
High Courts20 Dec 2013Allowed
Babalpreet Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0013
High Courts19 Dec 2013
Jai Hanuman Stone Crushing Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 71 VST 199