High Courts19 Dec 2013
Vijay Cottex Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 71 VST 197
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 4 of 226
High Courts19 Dec 2013Allowed
Rachhpal Singh Maini Vs Anil Kumar Mehta
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 349
High Courts19 Dec 2013Disposed Off
Court on its own motion Vs Rajinder Kumar Chauhan and Another
Punjab And Haryana At Chandigarh · (2014) 2 BC 479 : (2014) 173 PLR 802
High Courts19 Dec 2013Disposed Off
Rattan Singh and Others Vs Bhim Singh and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0098
High Courts19 Dec 2013
Karambir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 350
High Courts19 Dec 2013Allowed
Haryana Dairy Development Cooperative Federation Limited Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2014) 141 FLR 390 : (2014) 2 SCT 299
High Courts19 Dec 2013Allowed
Kulwinder Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (2014) 3 PLR 590
High Courts19 Dec 2013Dismissed
Mohan Lal Vs Kailash Rani
Punjab And Haryana At Chandigarh · (2014) 3 PLR 591
High Courts19 Dec 2013Allowed
Karun Mahajan Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2014) 3 PLR 595
High Courts19 Dec 2013Allowed
The Saraswati Industrial Syndicate Limited Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 PLR 596
High Courts19 Dec 2013
National Insurance Company Limited Vs Vidyawati
Punjab And Haryana At Chandigarh · (2014) 3 PLR 601
High Courts19 Dec 2013Allowed
Gurdial Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 42 : (2014) 3 PLR 599
High Courts18 Dec 2013Dismissed
Punjab National Bank Vs Satindra Industries
Punjab And Haryana At Chandigarh · (2014) 175 PLR 146
High Courts18 Dec 2013
Sunita Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 175 PLR 143
High Courts18 Dec 2013Dismissed
Balbir Singh Vs Kailash Chander
Punjab And Haryana At Chandigarh · (2014) 175 PLR 141
High Courts18 Dec 2013
M/s. Deepa Salt Co. Vs Union Territory
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0112
High Courts18 Dec 2013Dismissed
Dr. Jang Bahadur Singh and Others Vs Frick India Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) 121 CLA 90 : (2014) 186 CompCas 232 : (2014) 174 PLR 255
High Courts18 Dec 2013
Meena Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0050
High Courts18 Dec 2013Dismissed
FIEM Industries Limited Vs State Information Commission
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0031