High Courts13 Dec 2013Disposed Off
Sunder Sham Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 703
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 6 of 226
High Courts13 Dec 2013
Sudhir Kumar Vs Sapna Sharma
Punjab And Haryana At Chandigarh · (2014) 174 PLR 276
High Courts13 Dec 2013
Rajni Gugnani and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 266 CTR 300
High Courts13 Dec 2013Dismissed
Usha Rani Vs Punnu Ram Khurana and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0015
High Courts13 Dec 2013Dismissed
Vijay Kumar Bansal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 284
High Courts12 Dec 2013Dismissed
Narajan Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 120
High Courts12 Dec 2013Dismissed
Punjab State Vs Naranjan Singh
Punjab And Haryana At Chandigarh · (2014) 175 PLR 116
High Courts12 Dec 2013Allowed
Amardeep Singh Vs Rajdeep Kaur
Punjab And Haryana At Chandigarh · (2014) 175 PLR 113
High Courts12 Dec 2013
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 354
High Courts12 Dec 2013
Punjab Cricket Association Vs State Information Commission and Another
Punjab And Haryana At Chandigarh · (2014) 2 PLR 408 : (2014) 174 PLR 249
High Courts12 Dec 2013
Punjab and Haryana High Court Vs Bidhi Chand
Punjab And Haryana At Chandigarh · (2014) 2 SCT 470
High Courts12 Dec 2013Dismissed
Mistri Piara Lal Vs Surinder Nath
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0074
High Courts12 Dec 2013
Mehar Singh and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 346
High Courts12 Dec 2013Dismissed
Neeraj Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 347
High Courts12 Dec 2013Allowed
Sardool Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 329
High Courts11 Dec 2013Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 405
High Courts11 Dec 2013
Bhushan Sharma Vs UT Chandigarh and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 112
High Courts11 Dec 2013Disposed Off
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0157
High Courts11 Dec 2013Dismissed
Sita Devi alias Sita Verma Vs Vijay B. Verma Vijay B. Verma Vs Sita Devi alias Sita Verma
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0143
High Courts11 Dec 2013Allowed
Sachin Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 12 P&H CK 0090