High Courts21 Nov 2013Dismissed
The State of Punjab Vs Om Parkash Aggarwal
Punjab And Haryana At Chandigarh · (2014) 2 PLR 508
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 20 of 226
High Courts21 Nov 2013Disposed Off
Malkiat Singh Vs Addl. Secretary
Punjab And Haryana At Chandigarh · (2014) 2 PLR 501
High Courts21 Nov 2013Disposed Off
Sardar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0130
High Courts21 Nov 2013Disposed Off
Employees Welfare Association, Dayanand Medical College and Hospital Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0129
High Courts21 Nov 2013
Chopra Steel Strips Vs Commissioner of Central Excise and Service Tax, Ludhiana
Punjab And Haryana At Chandigarh · (2014) 303 ELT 509 : (2014) 43 GST 183
High Courts21 Nov 2013Dismissed
Nisha Rani Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0092
High Courts21 Nov 2013Dismissed
Balbir Singh and Others Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 495
High Courts21 Nov 2013Dismissed
Manpreet Kaur Vs Navdeep Kaur
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0051
High Courts21 Nov 2013Disposed Off
Ram Kumar Vs The Collector
Punjab And Haryana At Chandigarh · (2014) 2 PLR 500
High Courts21 Nov 2013Allowed
State Bank of Patiala Vs Zimidara Cold Storage and ICE Factory
Punjab And Haryana At Chandigarh · (2014) 2 PLR 505
High Courts21 Nov 2013Allowed
Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0017
High Courts21 Nov 2013
J.S. International Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0006
High Courts21 Nov 2013Dismissed
Harjit Singh and Others Vs Jagmeet Kaur
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0002
High Courts20 Nov 2013Allowed
Hans Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 416
High Courts20 Nov 2013Dismissed
Surinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 538
High Courts20 Nov 2013
Gobind Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0279
High Courts20 Nov 2013Allowed
Rakesh Singh alias Harkesh Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2014) 2 PLR 494
High Courts20 Nov 2013Dismissed
Shiksha Bharti Education Society (REGD) Vs National Council for Teachers' Education
Punjab And Haryana At Chandigarh · (2014) 2 PLR 490
High Courts20 Nov 2013Allowed
Banwari Lal Vs Saraswati
Punjab And Haryana At Chandigarh · (2014) 2 PLR 486
High Courts20 Nov 2013Allowed
Kuldip Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 481