High Courts20 Nov 2013Allowed
Ashok Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 2 SCT 457
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 21 of 226
High Courts20 Nov 2013Allowed
Renu Sharma Vs Manoj Kumar
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0093
High Courts20 Nov 2013Dismissed
Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0090
High Courts20 Nov 2013Dismissed
Amardeep Singh and Others Vs Mandeep Kaur
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0049
High Courts20 Nov 2013Dismissed
Tarsem Lal Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 482
High Courts20 Nov 2013Dismissed
Baldev Singh Vs The Municipal Committee
Punjab And Haryana At Chandigarh · (2014) 2 PLR 488
High Courts20 Nov 2013
Municipal Corporation Vs Prahlad Parkash
Punjab And Haryana At Chandigarh · (2014) 2 PLR 492
High Courts20 Nov 2013Disposed Off
J.S. Cheema Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 782
High Courts19 Nov 2013Allowed
Bir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 397
High Courts19 Nov 2013Disposed Off
Gurpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0297
High Courts19 Nov 2013Dismissed
Ashok Huria Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 2 SCT 472
High Courts19 Nov 2013Allowed
Sukhdev Singh Vs Shiromani Gurdwara Prabandhak Committee
Punjab And Haryana At Chandigarh · (2014) 2 PLR 476
High Courts19 Nov 2013Allowed
Gurbux Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 468
High Courts19 Nov 2013Dismissed
Pal Inderjit Singh Vs Tejinder Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 466
High Courts19 Nov 2013Allowed
Bank of India Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 478
High Courts19 Nov 2013Dismissed
Gurdial Singh Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0057
High Courts19 Nov 2013Allowed
M/s. Kundan Mill Board and Paper Mills and Another Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 474
High Courts19 Nov 2013Disposed Off
K.K. Innovative Trade Links Pvt. Ltd. Vs Authentic Properties Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2014) 2 PLR 464
High Courts19 Nov 2013Dismissed
Krishan Vs Jagdish
Punjab And Haryana At Chandigarh · (2014) 2 PLR 467
High Courts19 Nov 2013Dismissed
The Gram Panchayat of Village Kalta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 472