High Courts15 Nov 2013Dismissed
Constable Puran Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0097
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 23 of 226
High Courts15 Nov 2013Dismissed
Shashi Jain and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0096
High Courts15 Nov 2013
CIT Vs Shreyans Industries Ltd.
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0058
High Courts15 Nov 2013
Rulda Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 LLJ 539
High Courts15 Nov 2013Allowed
Rajinder Kumar Vs Bhushan Kumar Oberoi
Punjab And Haryana At Chandigarh · (2014) 2 PLR 441
High Courts15 Nov 2013Dismissed
Love Preet Singh Vs Khalsa College
Punjab And Haryana At Chandigarh · (2014) 2 PLR 446
High Courts14 Nov 2013
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 442
High Courts14 Nov 2013
Sanjay Kumar Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0167
High Courts14 Nov 2013Dismissed
Gurmej Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0098
High Courts14 Nov 2013Dismissed
Gill Bus Service Regd., Amritsar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 2 ACC 401 : AIR 2014 P&H 13
High Courts14 Nov 2013Dismissed
Haryana State Co-Operative Agri. Vs Satyapal
Punjab And Haryana At Chandigarh · (2014) 2 PLR 405
High Courts14 Nov 2013Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0052
High Courts14 Nov 2013
Narain Singh and Others Vs Amarjeet Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0021
High Courts14 Nov 2013Dismissed
Darshan Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 3 SCT 719
High Courts14 Nov 2013Dismissed
State of Haryana Vs Ram Pal
Punjab And Haryana At Chandigarh · (2014) 3 SCT 721
High Courts14 Nov 2013Dismissed
Chief Engineer Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2014) 3 SCT 723
High Courts14 Nov 2013Dismissed
Reema Aggarwal Vs Anupam
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 223
High Courts13 Nov 2013Dismissed
Ajmer Singh Vs Director, Rural Development and Panchayats
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 17
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, Section 7
High Courts13 Nov 2013Allowed
Jagwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 400
High Courts13 Nov 2013Dismissed
Ramesh Chander Gupta Vs Sunita Setia
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0298