High Courts13 Nov 2013
Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 543
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 24 of 226
High Courts13 Nov 2013Dismissed
Tara Chand and Others Vs Vidya Sagar and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 158
High Courts13 Nov 2013Allowed
Ram Singh Vs Punjab State Power Corporation and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 401
High Courts13 Nov 2013Disposed Off
Bhoti Devi and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0267
High Courts13 Nov 2013Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 403
High Courts13 Nov 2013
Vanita Suri Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 451
High Courts13 Nov 2013Dismissed
Saroj Bala Vs Board of School Education
Punjab And Haryana At Chandigarh · (2014) 2 SCT 160
High Courts13 Nov 2013
Baldev Krishan Gupta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0081
High Courts13 Nov 2013
Satpal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0016
High Courts13 Nov 2013Allowed
Suraj Bhan Kaur Singh Vs Presiding Officer, Labour Court, Bathinda and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 667 : (2014) 2 SCT 744
High Courts12 Nov 2013Allowed
Amarjit Singh Naura Vs P.U. Chandigarh
Punjab And Haryana At Chandigarh · (2014) 3 SCT 407
High Courts12 Nov 2013Dismissed
Chinto Devi Vs The New India Assurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1783 : (2014) 174 PLR 156 : (2014) 3 SCT 194
High Courts12 Nov 2013Dismissed
Smt. Satinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 155
High Courts12 Nov 2013Allowed
Suraj Mal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 246
High Courts12 Nov 2013Dismissed
Punjab Wakf Board Vs Shri Daulat Ram and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 163
High Courts12 Nov 2013
Bhajan Kaur and Another Vs Gajjan Singh
Punjab And Haryana At Chandigarh · (2014) 174 PLR 160
High Courts12 Nov 2013Dismissed
Deputy General Manager Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2014) 2 SCT 412
High Courts12 Nov 2013Disposed Off
Meenu Bala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0131
High Courts12 Nov 2013Allowed
Mahindra and Mahindra Financial Services Limited Vs Manjeet Singh
Punjab And Haryana At Chandigarh · (2014) 2 PLR 437
High Courts11 Nov 2013Dismissed
Kartar Singh and Another Vs Sh. Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 144